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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Jharkhand - Subsection

Section 38(1) in Sakri Canals Irrigation Rules, 1952

(1)the area irrigated in any village shall be measured in the presence of the Lambardar by an Amin, appointed for the purpose. The field book (khasra) shall be signed by the Amin and by the Lambardar and also by at least two respectable cultivators who may be present at the measurement;