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[Cites 0, Cited by 0] [Section 103A(2)] [Section 103A] [Entire Act]

Union of India - Subsection

Section 103A(2)(a) in Motor Vehicles Act, 1939

(a)the previous conduct of the other person,-
(i)as a driver of motor vehicles; or
(ii)as a holder of the policy of insurance in respect of any motor vehicle; or