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[Cites 0, Cited by 0] [Section 324(1)] [Section 324] [Entire Act]

State of Karnataka - Subsection

Section 324(1)(j) in Karnataka Municipalities Act, 1964

(j)for enforcing the supply of such information by inhabitants of the [municipal area] [Substituted by Act 36 of 1994 w.e.f. 1-6.1994.] as may be necessary to ascertain their respective liabilities to any tax imposed therein;