Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 65] [Entire Act] State of West Bengal - Subsection Section 65(b) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966 (b)make such structural or other alterations in the existing privy or urinal accommodation as he may specify, or
