Section 6(1)(a) in The Levy Sugar Price Equalisation Fund Act, 1976

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

Union of India - Subsection

Section 6(1)(a) in The Levy Sugar Price Equalisation Fund Act, 1976

(a)being a wholesale dealer, had passed on the incidence of such excess over the controlled or fair price of levy sugar to the retail dealer by whom the price of such sugar was paid, or

Legal Document View

Unlock Advanced Research with PRISMAI

Union of India - Subsection

Section 6(1)(a) in The Levy Sugar Price Equalisation Fund Act, 1976