Patna High Court - Orders
Md. Azan @ Md. Azam vs The State Of Bihar on 6 October, 2018
Author: Arvind Srivastava
Bench: Arvind Srivastava
IN THE HIGH COURT OF JUDICATURE AT PATNA
Criminal Miscellaneous No.61113 of 2018
Arising Out of PS. Case No.-396 Year-2018 Thana- SIWAN CITY District- Siwan
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MD. AZAN @ MD. AZAM Son of Md. Ali Ashgar @Asagar Ali Resident of
Village: Laxmipur, Siswan Dhala, Islamia Nagar, P.S. Siwan Town, District-
Siwan.
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr. Sada Nand Roy
For the Opposite Party/s : Mr. Akshay Lal Pandit
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CORAM: HONOURABLE MR. JUSTICE ARVIND SRIVASTAVA
ORAL ORDER
2 06-10-2018Call for legible carbon/photostat copy of the Case Diary from the Court of C.J.M., Siwan in connection with Siwan Town P.S. Case No. 396 of 2018 and list this case on receipt of the same.
(Arvind Srivastava, J) Shailendra/-
U T