Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(6) in The Gujarat Secondary and Higher Secondary Education Act, 1972

(6)to permit and encourage a registered school to carry out useful educational experiments and research in secondary education [and higher secondary education] [These words inserted by Gujarat 14 of 2002, dated 6th April, 2002.] and to prescribe the conditions subject to which such experiments and research shall be carried out.