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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Goa - Subsection

Section 54(8) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(8)The process of coding the answer books shall be continuous and uninterrupted. No member of the coding team shall leave the confidential coding hall until the coding of the answer books to be coded during the day is completed. During the process of confidential coding no person other than the concerned, shall be allowed to enter the confidential coding hall.