Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 94] [Entire Act]

State of Maharashtra - Subsection

Section 94(2) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(2)for the construction and repair of building, and other erection necessary for the purpose of the market;