Lok Sabha Debates
Secretary-General Laid The Bills Passed By The Houses Of Parliament During The ... on 2 February, 2021
Seventeenth Loksabha an> Title: Secretary-General laid the Bills passed by the Houses of Parliament during the 4th Session of 17th Lok Sabha and assented to by the President.
SECRETARY-GENERAL: Sir, I lay on the Table the following ten Bills passed by the Houses of Parliament during the Fourth Session of Seventeenth Lok Sabha and assented to by the President since a report was last made to the House on the 15th September, 2020:-
(i) The National Commission for Indian System of Medicine Bill, 2020;
(ii) The National Commission for Homoeopathy Bill, 2020;
(iii) The Insolvency and Bankruptcy Code (Second Amendment) Bill, 2020;
(iv) The Salaries and Allowances of Ministers (Amendment) Bill, 2020;
(v) The Homeopathy Central Council (Amendment) Bill, 2020;
(vi) The Indian Medicine Central Council (Amendment) Bill, 2020;
(vii) The Appropriation (No.4) Bill, 2020; (viii) The Appropriation (No.3) Bill, 2020; (ix) The Epidemic Diseases (Amendment) Bill, 2020; and (x) The Taxation and Other Laws (Relaxation and Amendment of Certain Provisions) Bill, 2020.
I also lay on the Table one copy each, duly authenticated by the Secretary-General, Rajya Sabha, of following Seventeen Bills passed by the Houses of Parliament and assented to the President:
(i) The Aircraft (Amendment) Bill, 2020; (ii) The Institute of Teaching and Research in Ayurveda Bill, 2020; (iii) The Salary, Allowances and Pension of Members of Parliament (Amendment) Bill, 2020; (iv) The Farmers (Empowerment and Protection) Agreement on Price Assurance and Farm Services Bill, 2020; (v) The Farmers’ Produce Trade and Commerce (Promotion and Facilitation) Bill, 2020; (vi) The Essential Commodities (Amendment) Bill, 2020; (vii) The Jammu and Kashmir Official Languages Bill, 2020;
(viii) The Indian Institutes of Information Technology Laws (Amendment) Bill, 2020;
(ix) The Companies (Amendment) Bill, 2020; (x) The Bilateral Netting of Qualified Financial Contracts Bill, 2020; (xi) The Rashtriya Raksha University Bill, 2020; (xii) The National Forensic Sciences University Bill, 2020;
(xiii) The Foreign Contribution (Regulation) Amendment Bill, 2020;
(xiv) The Industrial Relations Code, 2020;
(xv) The Code on Social Security, 2020;
(xvi) The Occupational Safety, Health and Working Conditions Code, 2020; and
(xvii) The Banking Regulation (Amendment) Bill, 2020.
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