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Himachal Pradesh High Court

Dalip Singh vs . Ram Chand(Deceased) on 20 June, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Dalip Singh Vs. Ram Chand(deceased) through LRs. and Ors.

.

RSA No.19 of 2011 20.06.2023 Present: Mr. Jitender Ranote, Advocate, for the appellant.

Mr. Hitesh Thakur, Advocate for the respondents. Learned counsel for the appellant prays for an adjournment on the ground that the case has come up for consideration after a period of more than nine years, therefore he has to verify the status of the parties.

As prayed for, list on 11.08.2023.




                                                      ( Sushil Kukreja )
              June 20, 2023                               Judge




                 (subhash)






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