Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26C] [Entire Act] State of Jammu-Kashmir - Subsection Section 26C(2) in The Jammu and Kashmir Forest Act, 1987 (1930 A.D.) (2)Nothing in sub-section (1) shall effect the power saved under section 34 of the Act.
