Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14A] [Entire Act] State of Jharkhand - Subsection Section 14A(2) in Bihar Factories Rules, 1950 (2)The Certifying Surgeon shall send his bill of fees direct to the occupier of the factory in which the young persons are examined or are to be employed.
