National Green Tribunal
Pohra Bachav Samiti vs Amravati Municipal Corporation on 21 July, 2022
Item No. 09 (Pune Bench)
BEFORE THE NATIONAL GREEN TRIBUNAL
WESTERN ZONE BENCH, PUNE
Original Application No.91/2019 (WZ)
Pohra Bachav Samiti Applicant(s)
Versus
Amravati Municipal Corporation
Through the Commissioner & 2 Anr. Respondent(s)
Date of hearing: 21.07.2022. The matter stands adjourned to 06.09.2022.