Bombay High Court
Technocrats Plasma Systmems Pvt. Ltd. ... vs The State Of Maharashtra Through ... on 20 December, 2022
Author: Gauri Godse
Bench: Nitin Jamdar, Gauri Godse
1 31-wpst-5211-2020 .doc
varsha
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST) NO. 5211 OF 2020
Technocrats Plasma Systems Pvt
Ltd and Anr ... Petitioners
Vs.
The State of Maharashtra and Ors ... Respondents
Mr Rahul Thakkar, i/b Mr C.B Thakkar , Advocate for the Petitioners.
Mr N.K. Rajpurohit, AGP, for Respondent-State.
CORAM : NITIN JAMDAR AND
GAURI GODSE, JJ.
DATE : 20 DECEMBER 2022
P.C.:
Learned counsel for the Petitioners seek time to take instructions, as to whether Petitioners intend to pursue the matter or withdraw the same.
2. Stand over to 4 January 2023 under the caption 'for directions'. Office objections to be removed before the next date.
(GAURI GODSE, J.) (NITIN JAMDAR, J.)