Supreme Court - Daily Orders
M/S. Nimbus Communications ... vs Commissioner Of Service Tax, Service ... on 29 March, 2019
Bench: A.M. Khanwilkar, Ajay Rastogi
1
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. 10204 OF 2016
M/S. NIMBUS COMMUNICATIONS LTD.
THROUGH DY. GENERAL MANAGER Appellant(s)
VERSUS
COMMISSIONER OF SERVICE TAX, SERVICE TAX-VI Respondent(s)
O R D E R
Since the Special Leave Petition filed by the same petitioner has been dismissed for reasons mentioned in order 08.03.2019 in SLP (C) No. 30664 of 2016, the present Civil Appeal is disposed of on the same terms.
Pending applications, if any, stand disposed of.
…...................J (A.M. KHANWILKAR) …...................J (AJAY RASTOGI) New Delhi March 29, 2019 Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2019.04.03 16:57:05 IST Reason: 2 ITEM NO.44 COURT NO.8 SECTION III S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Civil Appeal No(s). 10204/2016 M/S. NIMBUS COMMUNICATIONS LTD. THROUGH DY. GENERAL MANAGER Appellant(s) VERSUS COMMISSIONER OF SERVICE TAX, SERVICE TAX-VI Respondent(s) WITH SLP(C) No. 2823-2824/2017 (IX) Date : 29-03-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR HON'BLE MR. JUSTICE AJAY RASTOGI For Appellant(s) Ms. Prerna Mehta, AOR Mr. Rajesh Sharma, Adv. Ms. Neeraj Singh, Adv.
Ms. Sundri, Adv.
Ms. Shalu Sharma, AOR For Respondent(s) Ms. Pinky Anand, ASG Mr. Zoheb Hossain, Adv. Mr. H.R. Rao, Adv.
Mr. Rajesh Ranjan, Adv. Ms. Snidha Mehra, Adv.
Ms. Tanisha Samarata, Adv. Mr. Chaikitan P., Adv.
Mr. B. Krishna Prasad, AOR UPON hearing the counsel the Court made the following O R D E R Civil Appeal No(s). 10204/2016 The civil appeal is disposed of in terms of the signed order.
Pending applications, if any, stand disposed of.
SLP(C) No. 2823-2824/2017 3 List the matter in the fourth week of April, 2019 on a non-
miscellaneous day.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH) [Signed order is placed on the file]