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State of Jammu-Kashmir - Section

Section 40 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

40. Inter-se-seniority of direct recruits and promotees.

(1)Inter- se-seniority in posts of enrolled members of the Force filled up partly by direct recruitment and partly by promotion shall be so determined as not to disturb the inter-se-seniority of direct recruits and promotees. Criterion for determination of such seniority shall be the date of promotion in the case of promotees and the date of joining the working post in the case of direct recruits. When the dates of entry into a grade of promoted enrolled member of the Force and a direct recruit are the same, they shall be given alternative positions starting with promotees, e. g. I, Promotee, II-Direct recruit, III-Promotee, IV-Direct recruit and so on. This rule shall apply to recruitment's both in initial and intermediate grades.
(2)In combined seniority list of candidates qualifying in the second attempt, the promotee shall maintain their seniority according to the panel position and direct recruits according to merit position and they shall be placed in the seniority list alternatively as provided in sub-rule (1).
(3)Inter-se-seniority of enrolled members especially promoted without their appearing for the normal selection and without undergoing prescribed initial or pre-promotion training for such ranks shall be determined in the order of seniority in their previous ranks. While fixing their seniority vis-a-vis directly recruited enrolled members and promotees, such especially promoted enrolled members shall be placed below all of them including those who passed initial or pre-promotion training at the second attempt.