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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(da) in Rajasthan Co-operative Societies Act, 2001

(da)[ "Central Co-operative Bank" means a central society which has primary agricultural credit societies as its members and is engaged in the business of Banking;"] [Added by Notification No F. 2(15) Vidhi/22010 dated 3-4-201(1 w.e.f. 16-10-2009.];