Bombay High Court
Apl Apollo Tubes Limited (Formerly ... vs Union Of India And 2 Ors on 23 October, 2018
Author: Riyaz I. Chagla
Bench: M.S.Sanklecha, Riyaz I. Chagla
2-WP-681-2018.DOC
jsn
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO. 681 OF 2018
APL Apollo Tubes Ltd. (Formerly known as ... Petitioner
Lloyds Line Pipes Ltd.)
V/s.
Union of India & 2 Ors. ... Respondents
Mr. Raghavendra Sharma, with Rutuja Pawar, i/b S.C. Tiwari, for
the Petitioner.
Mr. Pradeep S. Jetly, with Mr. J.B. Mishra, for the Respondents.
CORAM: M.S.SANKLECHA &
RIYAZ I. CHAGLA, JJ.
DATE: 23RD OCTOBER, 2018. PC:- 1. Mr. Jetly, the learned counsel appearing for the
Respondents seeks time to take instructions and file an Affidavit in Reply, if necessary. This time is being sought by the Respondents, as amended copy of the Petition was served upon the Advocate for the Respondents only yesterday.
2. At the request of the Advocate for the Respondents, the Petition is adjourned to 29th November, 2018.
( RIYAZ I. CHAGLA J. ) (M.S.SANKLECHA, J.) 1/1 ::: Uploaded on - 24/10/2018 ::: Downloaded on - 27/10/2018 01:15:16 :::