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Bombay High Court

Apl Apollo Tubes Limited (Formerly ... vs Union Of India And 2 Ors on 23 October, 2018

Author: Riyaz I. Chagla

Bench: M.S.Sanklecha, Riyaz I. Chagla

                                                                 2-WP-681-2018.DOC




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         IN THE HIGH COURT OF JUDICATURE AT BOMBAY
             ORDINARY ORIGINAL CIVIL JURISDICTION

                      WRIT PETITION NO. 681 OF 2018

APL Apollo Tubes Ltd. (Formerly known as                            ... Petitioner
Lloyds Line Pipes Ltd.)
      V/s.
Union of India & 2 Ors.                                        ... Respondents


Mr. Raghavendra Sharma, with Rutuja Pawar, i/b S.C. Tiwari, for
the Petitioner.
Mr. Pradeep S. Jetly, with Mr. J.B. Mishra, for the Respondents.

                                CORAM:          M.S.SANKLECHA &
                                                RIYAZ I. CHAGLA, JJ.
                                DATE:           23RD OCTOBER, 2018.
PC:-

 1.      Mr.     Jetly,        the   learned   counsel   appearing        for    the

Respondents seeks time to take instructions and file an Affidavit in Reply, if necessary. This time is being sought by the Respondents, as amended copy of the Petition was served upon the Advocate for the Respondents only yesterday.

2. At the request of the Advocate for the Respondents, the Petition is adjourned to 29th November, 2018.

( RIYAZ I. CHAGLA J. ) (M.S.SANKLECHA, J.) 1/1 ::: Uploaded on - 24/10/2018 ::: Downloaded on - 27/10/2018 01:15:16 :::