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[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

State of Odisha - Subsection

Section 117(1)(xxxvii) in Orissa Municipal Act, 1950

(xxxvii)the re-excavation and repair of private tanks, well and other sources of water-supply on such terms and conditions as the Council may deem proper;