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[Cites 0, Cited by 0] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(2) in The Indian Electricity Rules, 1956

(2)[ Every electric supply line other than the earthed or earthed neutral conductor of any system or the earthed external conductor of a concentric cable shall be protected by a suitable cut-out by its owner.][* * *] [ Sub-Rule (3) omitted by G.S.R. 358, dated 30.4.1987 (w.e.f. 9.5.1987).]