Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 16 in Punjab Gau-Sewa Commission Act, 2014 16. Powers, duties and functions of the non-official members. - The non-official members shall exercise such powers, discharge such duties and perform such functions, as may be prescribed.
