Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 180 in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961 180. [Payment of a sum equal to 70 per cent of average land revenue, etc., to each Zilla Parishad.] Deleted by Maharashtra 15 to 1974, Section 11.
