Calcutta High Court
The Board Of Trustees For The Port Of ... vs German Express Shipping Agency India on 1 July, 2013
Author: Arun Mishra
Bench: Arun Mishra
ORDER SHEET
APO No. 223 of 2011
WP No. 911 of 2005
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
THE BOARD OF TRUSTEES FOR THE PORT OF KOLKATA
Versus
GERMAN EXPRESS SHIPPING AGENCY INDIA
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 1st July, 2013.
Mr. Niloy Sengupta, Adv.
...for the appellant
Ms. Nilanjana Adhya, Adv.
...for the respondent
The Court : As prayed for by the learned advocate appearing on behalf of the appellants, the matter is adjourned for three weeks.
(JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) A. Goswami/TR