Chattisgarh High Court
Punjab National Bank vs National Highway Tribunal 35 ... on 12 September, 2018
Author: Prashant Kumar Mishra
Bench: Prashant Kumar Mishra
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
WPC No. 2423 of 2018
1. Punjab National Bank, A Banking Company Constituted Under
Banking Company (Acquisition and Transfer) Act 1970 Head
Office Address 7 - Bhikhaji Kama Palace New Delhi, Branch
Anupam Nagar, Raipur, Chhattisgarh
2. Central Bank Of India (Acquisition And Transfer) Act 1970 Head
Office Chandramukhi Nariman Point Mumbai 400021 And Head
Branch G.E. Road Raipur, Chhattisgarh.
---- Petitioner
Versus
1. National Highway Tribunal, Ministry Of Highway Transportation
By Government Of India, Project Director Regional Office Plot
No. A-7, VIP State Shankar Nagar, Raipur Chhattisgarh
2. M/s Vindhya Vasini Industries Ltd. (A Registered Office Under
The Company Act 1956) Urla Industrial Area, Urla, Raipur,
Chhattisgarh
3. Late Smt. Saroj Singhaniya W/o Kapiraj Singhaniya Director Of
Shri Vindhya Vasini Ltd., R/o 02 Astorika Grand Apartment
Raipur, Chhattisgarh
4. Aashutosh Singhaniya, S/o Kapiraj Singhaniya, R/o 204, Astorika
Grand Apartment, Shanka Nagar, Raipur, Chhattisgarh
5. Smt. Pritha Mandelia W/o Shri Anant Vijay Mandelia R/o B- 92,
Greater Khailash 1, New Delhi., District : New Delhi, Delhi
6. Shri Arun Todi S/o Shri Hariram Todi, Director Of Shri Vindhya
Vasini Ltd. R/o B - 27/92, Plot No. 69, Javahar Nagar Bhelpur
Varanasi ( U.P.), District : Varanasi, Uttar Pradesh
7. Shri Kapiraj Singhaniya S/o Shri Maluram Singhniya R/o 204,
Astorika Grand Apartment Nagar T V Tower Shankar Nagar,
Raipur Pin Code 492001, District : Raipur, Chhattisgarh
---- Respondent
For Petitioners Shri Harshwardhan Jaiswal, Advocate Hon'ble Justice Mr. Prashant Kumar Mishra Order On Board 12/09/2018
1. Learned counsel for the petitioners would submit that the writ petition has been rendered infructuous, as the relief claim in this writ petition has already been granted to the petitioners.
2. In view of the statement made, the writ petition is dismissed as infructuous.
Sd/-
Prashant Kumar Mishra Judge Nirala