Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Karnataka - Section Section 5B in Karnataka Agricultural Income-Tax Act, 1957 5B. [ [Inserted by Act 6 of 1995 w.e.f.1.4.1995 and Omitted by Act 7 of 1997 w.e.f. 1.4.1997] x x x] [Substituted by Act 28 of 1964 w.e.f.1.4.1964]
