Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Tamilnadu - Subsection Section 5(iii) in The Tamil Nadu Village Servant's Family Benefit Fund Scheme Rules, 1984 (iii)In the case of female employee, the husband and children of an employee and the widow or widows and children of deceased son of an employee:
