Delhi High Court - Orders
Central Council For Research Of ... vs Hindustan Lever Ltd on 11 January, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 259/2018
CENTRAL COUNCIL FOR RESEARCH OF AYURVEDA AND
SIDDHA (CCRAS) AND ANR. ..... Plaintiffs
Through: Mr. J. M. Kalia and Mr. Dhruv Kalia,
Advocates with Mr. Paras
Manchanda, Assistant Law Officer.
versus
HINDUSTAN LEVER LTD. ..... Defendant
Through: Mr. Saif Khan and Mr. Shobhit
Agrawal, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 11.01.2023
1. Counsel for parties jointly state that they are in the process of complying with order dated 01st November, 2022.
2. List the matter before Joint Registrar on 20th February, 2023.
3. On the said date, Dealing Assistant shall appear before Joint Registrar along with physical record.
4. Once the record is complete, matter be listed before Court.
SANJEEV NARULA, J JANUARY 11, 2023 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:12.01.2023 18:46:13