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Delhi High Court - Orders

Central Council For Research Of ... vs Hindustan Lever Ltd on 11 January, 2023

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~10
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     CS(COMM) 259/2018
                                CENTRAL COUNCIL FOR RESEARCH OF AYURVEDA AND
                                SIDDHA (CCRAS) AND ANR.                       ..... Plaintiffs
                                             Through: Mr. J. M. Kalia and Mr. Dhruv Kalia,
                                                      Advocates      with    Mr.        Paras
                                                      Manchanda, Assistant Law Officer.

                                                   versus

                                HINDUSTAN LEVER LTD.                                    ..... Defendant
                                                   Through:     Mr. Saif Khan and Mr. Shobhit
                                                                Agrawal, Advocates.

                                CORAM:
                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                             ORDER

% 11.01.2023

1. Counsel for parties jointly state that they are in the process of complying with order dated 01st November, 2022.

2. List the matter before Joint Registrar on 20th February, 2023.

3. On the said date, Dealing Assistant shall appear before Joint Registrar along with physical record.

4. Once the record is complete, matter be listed before Court.

SANJEEV NARULA, J JANUARY 11, 2023 d.negi Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:12.01.2023 18:46:13