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Supreme Court - Daily Orders

M/S Theme Engineering Services Pvt. Ltd ... vs National Highway Authority Of India on 10 December, 2024

Author: Sanjay Kumar

Bench: Sanjay Kumar

                                                                           SLP(C) No. 26286/2024

     ITEM NO.3                                COURT NO.1                       SECTION XI

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS

                          Petition for Special Leave to Appeal (C) No. 26286/2024

     [Arising out of impugned final judgment and order dated 23-10-2024
     in WC No. 8606/2024 passed by the High Court of Judicature at
     Allahabad, Lucknow Bench]

     M/S THEME ENGINEERING SERVICES PVT.
     LTD WITH M/S ISHITA INFO SOL.                                     Petitioner(s)

                                                   VERSUS

     NATIONAL HIGHWAY AUTHORITY OF INDIA & ANR.                        Respondent(s)

     (IA No. 253132/2024 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT, IA No. 254806/2024 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES, IA No. 253553/2024 - PERMISSION TO FILE
     ADDITIONAL DOCUMENTS/FACTS/ANNEXURES and IA No. 253131/2024 -
     PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES)

     Date : 10-12-2024 This matter was called on for hearing today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE SANJAY KUMAR

     For Petitioner(s)
                                       Mr. Vikas Singh, Sr. Adv.
                                       Ms. Nandadevi Deka, Adv.
                                       Ms. Megha Karnwal, AOR
                                       Ms. Priyanka Das, Adv.
                                       Mr. Rituraj Chaudhary, Adv.
                                       Mr. Shashwat Pratyush, Adv.
     For Respondent(s)
                                       Mr. Sanjay Bhasin, Sr. Adv. (N/P)
                                       Mr. Sarvesh Kumar Dubey, Adv.
                                       Ms. Maitri Goal, Adv.
                                       Mr. Avinash Kapoor, Adv.
                                       Mr. Ashish Kumar Upadhyay, AOR

                             UPON hearing the counsel, the Court made the following
                                                O R D E R

Signature Not Verified Digitally signed by Deepak Guglani Date: 2024.12.11 We are not inclined to interfere with the impugned judgment 18:45:23 IST Reason: and, hence, the special leave petition is dismissed. 1 SLP(C) No. 26286/2024 At this stage, the learned Senior Advocate appearing for the petitioner submits that the petitioner, M/s. Theme Engineering Services Pvt. Ltd. with M/s. Ishita Info Sol., would like to move an application to curtail the period of debarment. We make no comments in this regard.

Pending application(s), if any, shall stand disposed of.

(DEEPAK GUGLANI)                                      (R.S. NARAYANAN)
   AR-cum-PS                                        ASSISTANT REGISTRAR




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