Madhya Pradesh High Court
Santosh Chouhan vs Yashwant And 7 Ors. on 20 March, 2018
THE HIGH COURT OF MADHYA PRADESH
FA-626-2011
(SANTOSH CHOUHAN Vs YASHWANT AND 7 ORS.)
2
Indore, Dated : 20-03-2018
Shri A.K.Chabbra, learned counsel for the appellant.
None for the respondents.
I.A.No.1353/2018 is an application under section 151 CPC seeking leave of the Court for early hearing of the appeal.
sh Heard, considered and allowed.
e Let, the appeal be posted for final hearing in the month of ad August, 2018.
I.A.,is closed.
Pr a hy (ROHIT ARYA) JUDGE ad M of b/-
rt Digitally signed by M V R BALAJI SARMA ou Date: 2018.03.20 17:41:22 +05'30' C h ig H