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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(b) in Rajasthan Regulation of Boating Rules 1957

(b)[ The fee for grant and renewal of a certificate of fitness shall be Rs. 100/- in respect of each boat in addition to any amount paid by the owner of a Boat to the Naval Officer as prescribed by the Transport Commissioner]. [Notification dated 27-1-1996, Published in Rajasthan Gazette Part 4(C) Extraordinary, dated 27-1-1996, p. 207(8)]