Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] Union of India - Subsection Section 16(3) in Adoption Regulations, 2017 (3)The prospective adoptive parents shall receive final custody of the child from the Specialized Adoption Agency as soon as the passport and visa are issued to the child after issue of adoption order from the competent court.
