Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 284] [Entire Act] State of West Bengal - Subsection Section 284(13) in The West Bengal Motor Vehicles Rules, 1989 (13)[ The fee for duplicate copy of a certificate shall be as specified in Schedule A.] [Sub-rule (13) Substituted vide clause (26)(d), ibid (w.e.f. 4.5.1998).]
