Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 3] [Entire Act] State of Jharkhand - Subsection Section 3(b) in The Scheduled Districts Act, 1874 (b)declare of any enactment that it is not actually in force in any of the said Districts or in any part of any such District;
