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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Telangana - Subsection

Section 81(2)(f) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(f)the manner and consideration for determination of amount payable for any loss, damage or injury under section 20 and the manner of deposit and payment thereof;