Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 30 in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961 30. Residence of member of Council of States or State Legislative Council. - [x x x] [Omitted by U.P. Act No. 9 of 1994.].
