National Green Tribunal
Gopal Chinna Mudalyar Chavady vs State Of Tamil Nadu Through Chief ... on 3 October, 2024
Item No.10:-
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
(Through Video Conference)
Original Application No.18 of 2024 (SZ)
Earlier O.A. No. 473/2022 (PB)
IN THE MATTER OF:
Gopal,
Chinna Mudalyar Chavady,
Villupuram District.
...Applicant(s)
Versus
State of Tamil Nadu
Though Chief Secretary
Government of Tamil Nadu
Secretariat, Chennai and Ors.
...Respondent(s)
Date of hearing: 03.10.2024.
CORAM:
HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER
HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER
For Applicant(s): None.
For Respondent(s): Dr. D. Shanmuganathan for R1& R4.
Ms. Aarti represented
Mr. S. Sai Sathya Jith for R3.
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ORDER
1. Today also there is no representation for the applicant.
2. The learned counsel Ms. Brinda representing Mr. Karthick Ranganathan undertakes to file vakalat on behalf of Respondents No.5 to 9.
3. At the request of the learned counsel appearing for the respondents, post the matter on 19.12.2024 for filing the report.
Sd/-
Smt. Justice Pushpa Sathyanarayana, JM Sd/-
Dr. Satyagopal Korlapati, EM O.A. No.18/2024 (SZ), 03rd October, 2024. AD.
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