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National Green Tribunal

Gopal Chinna Mudalyar Chavady vs State Of Tamil Nadu Through Chief ... on 3 October, 2024

Item No.10:-

               BEFORE THE NATIONAL GREEN TRIBUNAL
                    SOUTHERN ZONE, CHENNAI

                           (Through Video Conference)

                    Original Application No.18 of 2024 (SZ)

                          Earlier O.A. No. 473/2022 (PB)

IN THE MATTER OF:


Gopal,
Chinna Mudalyar Chavady,
Villupuram District.
                                                              ...Applicant(s)

                                         Versus

State of Tamil Nadu
Though Chief Secretary
Government of Tamil Nadu
Secretariat, Chennai and Ors.
                                                              ...Respondent(s)


Date of hearing: 03.10.2024.


CORAM:


HON'BLE Smt. JUSTICE PUSHPA SATHYANARAYANA, JUDICIAL MEMBER

HON'BLE Dr. SATYAGOPAL KORLAPATI, EXPERT MEMBER


For Applicant(s):        None.


For Respondent(s):       Dr. D. Shanmuganathan for R1& R4.
                         Ms. Aarti represented
                         Mr. S. Sai Sathya Jith for R3.

                                    Page 1 of 2
                                     ORDER

1. Today also there is no representation for the applicant.

2. The learned counsel Ms. Brinda representing Mr. Karthick Ranganathan undertakes to file vakalat on behalf of Respondents No.5 to 9.

3. At the request of the learned counsel appearing for the respondents, post the matter on 19.12.2024 for filing the report.

Sd/-

Smt. Justice Pushpa Sathyanarayana, JM Sd/-

Dr. Satyagopal Korlapati, EM O.A. No.18/2024 (SZ), 03rd October, 2024. AD.

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