Madhya Pradesh High Court
Mr. Carnet Elias Fernandes vs Swuperintendent Of Police on 29 August, 2018
1 WP-11671-2015 The High Court Of Madhya Pradesh WP-11671-2015 (MR. CARNET ELIAS FERNANDES Vs SWUPERINTENDENT OF POLICE) 12 Jabalpur, Dated : 29-08-2018 Parties through their counsel. Counsel for petitioner submits that arguing counsel is out of station and prays that matter be listed on 24/09/2018.
List the matter on 24/09/2018 as prayed.
(NANDITA DUBEY) JUDGE MISHRA Digitally signed by ARVIND KUMAR MISHRA Date: 2018.08.30 14:15:55 +05'30'