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State of Assam - Section

Section 77 in Rules Under the Land and Revenue Regulation

77. Relinquishment.

- The provision of rule 24 shall, so far as may be applicable, apply to town lands also.[Section – V] [(This is a new Section introduced by Notification No. 44-R, dated the 4th January 1940, in substitution of the old Section.)][Preparation of Record of Rights of Tenants and Adhiars]