Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(4) in Rajasthan Habitual Offenders Rules, 1955

(4)notes regarding any pass of absence, rewards, pass for taking employment for residing outside the [Corrective Settlement] [Added by ibid], issued to the offender;