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[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(b) in The Patents (Amendment) Act, 2002

(b)in clauses (a) and (b), the words and figures" or under the Indian Patents and Designs Act, 1911 (2 of 1911 )" shall respectively be omitted.