Gujarat High Court
Parthiv Vijaykumar Dave vs Commissioner Of Customs (Preventive) on 15 June, 2022
Author: A. J. Desai
Bench: A.J.Desai, Bhargav D. Karia
C/TAXAP/120/2021 ORDER DATED: 15/06/2022
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/TAX APPEAL NO.120 of 2021
With
CIVIL APPLICATION (FOR STAY) NO.1 of 2021
In
R/TAX APPEAL NO.120 of 2021
=========================================
PARTHIV VIJAYKUMAR DAVE
Versus
COMMISSIONER OF CUSTOMS (PREVENTIVE)
=========================================
Appearance :
MR D K TRIVEDI for the Appellant.
MR DHAVAL D VYAS for the Opponent.
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CORAM:HONOURABLE MR. JUSTICE A.J.DESAI
and
HONOURABLE MR. JUSTICE BHARGAV D. KARIA
Date : 15/06/2022
ORAL ORDER
(PER : HONOURABLE MR. JUSTICE A. J. DESAI) Learned advocate Mr. D. K. Trivedi appearing for the appellant seeks permission to withdraw the present appeal as well as connected civil application. Permission as prayed for is granted. The present appeal as well as connected civil application stand dismissed as withdrawn. Notice is discharged.
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