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Gujarat High Court

Parthiv Vijaykumar Dave vs Commissioner Of Customs (Preventive) on 15 June, 2022

Author: A. J. Desai

Bench: A.J.Desai, Bhargav D. Karia

     C/TAXAP/120/2021                             ORDER DATED: 15/06/2022




     IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

             R/TAX APPEAL NO.120 of 2021
                        With
      CIVIL APPLICATION (FOR STAY) NO.1 of 2021
                          In
             R/TAX APPEAL NO.120 of 2021
=========================================
                        PARTHIV VIJAYKUMAR DAVE
                                 Versus
                  COMMISSIONER OF CUSTOMS (PREVENTIVE)
=========================================
Appearance :
MR D K TRIVEDI for the Appellant.
MR DHAVAL D VYAS for the Opponent.
=========================================

 CORAM:HONOURABLE MR. JUSTICE A.J.DESAI
       and
       HONOURABLE MR. JUSTICE BHARGAV D. KARIA

                       Date : 15/06/2022
                         ORAL ORDER

(PER : HONOURABLE MR. JUSTICE A. J. DESAI) Learned advocate Mr. D. K. Trivedi appearing for the appellant seeks permission to withdraw the present appeal as well as connected civil application. Permission as prayed for is granted. The present appeal as well as connected civil application stand dismissed as withdrawn. Notice is discharged.

(A. J. DESAI, J) (BHARGAV D. KARIA, J) SAVARIYA Page 1 of 1 Downloaded on : Wed Jun 15 21:34:09 IST 2022