- There shall be a Finance Committee of the University consisting of the following members, namely :(i)the Vice-Chancellor as Chairman;(ii)two members elected from the Court from amongst its members;(iii)two members elected by the Executive Council from its members;(iv)two members to be nominated by the State Government, one from the Finance Department and the other from the Education Department;(v)Finance (and Accounts) Officer;(vi)Registrar (Administration).
