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State of West Bengal - Section

Section 45 in West Bengal Contract Labour (Regulation and Abolition) Rules, 1972

45. Equipment.

—(1) (i) There shall be provided and maintained sufficient utensils, crockery, cutlery, furniture and any other equipment necessary for the efficient running of the canteen.(ii)Suitable clean clothes for the employees serving in the canteen shall also be provided and maintained.
(2)
(i)The furniture, utensils and other equipment shall be maintained in a clean and hygienic condition.
(ii)A service counter, if provided, shall have top of smooth and impervious material.
(iii)Suitable facilities including an adequate supply of hot water shall be provided for the cleaning of utensils and equipment.