Delhi High Court - Orders
Rajdhani Pagdi Kirayedar Sangathan ... vs High Court Of Delhi on 19 January, 2021
Author: Vipin Sanghi
Bench: Vipin Sanghi, Rekha Palli
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10779/2020
RAJDHANI PAGDI KIRAYEDAR SANGATHAN REGD.
..... Petitioner
Through Mr.Rambhakt Agrawal, Adv.
versus
HIGH COURT OF DELHI ..... Respondent
Through Mr.Kartik K Sood, proxy for Mr.
Rajat Aneja, Adv.
CORAM:
HON'BLE MR. JUSTICE VIPIN SANGHI
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 19.01.2021 C.M. No.33822/2020 Exemption allowed, subject to all just exceptions. The application stands disposed of. W.P.(C) 10779/2020 & C.M. No.33823/2020 Counsel for the petitioner requests for an adjournment. At request, adjourned to 23.04.2021.
VIPIN SANGHI, J REKHA PALLI, J JANUARY 19, 2021 sr Signature Not Verified Digitally Signed By:SAURABH RAWAT Signing Date:21.01.2021 17:03:30