Section 34 in Table of Reductions and Remissions of Court-fees made by the Governor in Council for the (State) of the Punjab
34. Application by a revenue agent for renewal of certificate.
- To remit the fee leviable under Article 1(b) or (c) of Schedule II on an application or petition presented by a revenue agent to the Financial Commissioners, Commissioner of the division, or Collector of the district, for renewal of his certificate.
