Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(6) in Telangana Minor Forest Produce (Regulation of Trade) Act, 1971 (6)"notification" means a notification published in the [Telangana] [Substituted in G.O.Ms.No.32, EFS&T (For.I) Department, dated 01.06.2016.] Gazette;
