Supreme Court - Daily Orders
Ram Chandra Tiwari vs Union Of India & Others on 1 September, 2017
Author: N.V. Ramana
Bench: N.V. Ramana
CHAMBER MATTER COURT NO.9 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 40958/2015
RAM CHANDRA TIWARI Petitioner(s)
VERSUS
UNION OF INDIA & OTHERS Respondent(s)
Date : 01-09-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE N.V. RAMANA
[IN CHAMBER]
For Petitioner(s)
Petitioner-in-person
For Respondent(s)
UPON hearing the petitioner-in-person,the Court made the following
O R D E R
The petitioner, appearing in-person, wants to cure the defects, if any, today itself.
The petitioner is directed to appear before the Registrar concerned, to cure the defects.
(SUKHBIR PAUL KAUR) (S. SIVARAMAKRISHNA)
AR CUM PS ASST.REGISTRAR
Signature Not Verified
Digitally signed by
SUKHBIR PAUL KAUR
Date: 2017.09.04
13:20:27 PKT
Reason: