Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(2) in Wild Life (Protection) Punjab Rules, 1975

(2)The Chief Wild Life Warden or the authorised Officer may, after making such inquiry, as he may deem fit, inspect the premises and animal articles, trophies, uncured trophies and captive animals specified in Schedule I or Part II of Schedule II.