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[Cites 0, Cited by 0] [Section 48(3)] [Section 48] [Entire Act]

Union of India - Subsection

Section 48(3)(xiii) in Motor Vehicles Act, 1939

(xiii)that a copy of, or extract from, the fare table approved by the Regional Transport Authority and particulars of any special fares or rates of fares so approved for particular occasions shall be exhibited on every stage carriage and at specified stands and halts;